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State of Haryana - Section

Section 1 in Haryana Service of Engineers, Group A, Irrigation and Water Resource Department Act, 2010

1. Short title, commencement and application.

(1)This Act may be called the Haryana Service of Engineers, Group A, [Irrigation and Water Resource Department] [Substituted ' Irrigation Department' by Haryana Act No. 3 of 2019, dated 17.1.2019.] Act, 2010.
(2)It shall be deemed to have come into force on the [25th day of October, 2010] [Substituted '1st day of November, 1966' by Haryana Act No. 3 of 2019, dated 17.1.2019.].
(3)It shall apply to the persons who are members of the Service but shall not include the persons who were appointed before the [25th day of October, 2010] [Substituted '1st day of November, 1966' by Haryana Act No. 3 of 2019, dated 17.1.2019.].