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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Haryana - Subsection

Section 7(3) in Gurugram Metropolitan Development Authority (Haryana Shehri Vikas Pradhikarn, Properties, interests in Properties, Rights and Liabilities), transfer scheme, 2018

(3)On the expiry of the period or one year from the effective date and subject to any directions given by the State Government, the transfer of assets, liabilities, proceedings, rights and obligations made in accordance with this transfer scheme shall become final.