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State of Odisha - Section

Section 13 in The Orissa Forest Rest House Occupation Rules, 1983

13. Use of garage.

- A fee of Rs. 5 per day or fraction thereof from non-entitled persons will be charged for garaging a car in the absence of the owner. A car thus garaged at the risk of the owner may be removed from the garage by any entitled person who occupied the Rest House and requires the garage.