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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Andhra Pradesh - Subsection

Section 10(ii) in Andhra Pradesh Language Pandit Training Colleges (Regulation of Admissions into Pandit Training courses through Common Entrance Test) Rules, 2007

(ii)National Council for Teacher Education and Government shall be informed to take appropriate action under relevant rules of Government/ National Council for Teacher Education. No Objection Certificate issued to the society for establishment of the college will be withdrawn and thereby the college looses its recognition granted by NCTE.