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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Bihar - Subsection

Section 28(1) in Patna University Act, 1976

(1)There shall be a Departmental Council for each University Department and each college consisting of the following members, namely: -
(i)the Head of the Department;
(ii)all teachers of the Department;
(iii)two students one to be nominated by the Vice-Chancellor and the other to be nominated by the Head of the Department for each academic year.