Section 25(1)(a) in West Bengal Green University Act, 2017
(a)Ex-officio members-(i)the Chancellor;(ii)the Vice-Chancellor;(iii)the Pro-Vice-Chancellor;(iv)the Secretary, Higher Education Department, Government of West Bengal or his nominee not below the rank of Joint Secretary to the Government of West Bengal;(v)the Secretary, Finance Department, Government of West Bengal or his nominee not below the rank of Joint Secretary to the Government of West Bengal;(vi)the Chairman, West Bengal State Council of Higher Education or his nominee;(vii)a nominee of the Chairman of the University Grants Commission; and(viii)the Law Officer;