Section 25(1) in West Bengal Green University Act, 2017
(1)The Governing Board shall consist of the following members:-(a)Ex-officio members-(i)the Chancellor;(ii)the Vice-Chancellor;(iii)the Pro-Vice-Chancellor;(iv)the Secretary, Higher Education Department, Government of West Bengal or his nominee not below the rank of Joint Secretary to the Government of West Bengal;(v)the Secretary, Finance Department, Government of West Bengal or his nominee not below the rank of Joint Secretary to the Government of West Bengal;(vi)the Chairman, West Bengal State Council of Higher Education or his nominee;(vii)a nominee of the Chairman of the University Grants Commission; and(viii)the Law Officer;(b)Representatives of Departments and Teachers-(ix)two Deans of the Schools of Post-graduate and Undergraduate Studies;(x)three Heads of Departments by rotation for one year in alphabetical order of the Department to be selected by the Vice-Chancellor,(xi)two teachers from each Faculty Council for Post-graduate and Undergraduate Studies of whom at least one shall be a Professor and they shall be elected by the teachers of concerned School from amongst themselves in the manner as may be provided by Statutes;(c)Nominated Members-(xii)(1) two members to be nominated by the Chancellor from amongst the persons interested in the University education;
