Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Uttar Pradesh - Subsection Section 3(d) in The U.P. Exercise Books Order, 1977 (d)sell or stock for sale any exercise book, fabricated of concessional rate, cultural variety of white printing paper, or any type other than that mentioned in the schedule.
