Himachal Pradesh High Court
Kala Amb Chamber Of Commerce & Industry vs . Uoi & Ors. on 5 January, 2023
Bench: Sabina, Sushil Kukreja
Kala Amb Chamber of Commerce & Industry Vs. UOI & ors.
CWP No.6648 of 2013 .
05.01.2023 Present: Mr. Dikken, Advocate on behalf of Mr. Ajay Vaidya, Advocate, Advocate, for the petitioner.
Mr. Balram Sharma, Deputy Solicitor General of India, for respondent No.1. Mr. Vishal Panwar, Additional Advocate General, for respondent No.2.
Mr. Aman Sood, Advocate, for respondent No.3.
Learned counsel for the petitioner requests for an adjournment.
List after winter vacation.
( Sabina ) Judge ( Sushil Kukreja ) Judge January 05, 2023 (VH) ::: Downloaded on - 06/01/2023 20:33:41 :::CIS