Himachal Pradesh High Court
Kala Amb Chamber Of Commerce And ... vs Uoi And Another on 31 October, 2022
Bench: Sabina, Sushil Kukreja
Kala Amb Chamber of Commerce and Industry vs UOI and another CWP No. 4273 of 2019 .
31.10.2022 Present: Ms. Narvada, Advocate, for the petitioner.
Mr. Balram Sahrma, Deputy Solicitor General, for respondent No.1.
Ms. Godawari, Advocate on behalf of Mr. Vijay Arora, Advocate, for respondent No.2.
Learned counsel for the petitioner seeks time to file rejoinder. r Office is directed to reflect the name of Mr. Vijay Arora, Advocate for respondent No.2, in the cause list henceforth.
List after three weeks.
( Sabina )
Judge
( Sushil Kukreja )
October 31, 2022 Judge
(ravinder)
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