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[Cites 0, Cited by 0] [Section 52(2)] [Section 52] [Entire Act]

State of Manipur - Subsection

Section 52(2)(f) in Manipur International University Act, 2018

(f)all such sums of money or other property, real or personal, es may accrue to the University in the exercise a its powers or the performance of its functions under this Act;