Section 4(6)(iii) in The Competition Commission of India (Salary, allowances, other terms and conditions of service of the Secretary and officers and other employees of the Commission and the number of such officers and other employees) Rules, 2009

[Cites 0, Cited by 0] [Section 4(6)] [Section 4] [Entire Act]

(iii)Any loss of interest on account of late remittance shall be borne by the Commission.

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