Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Goa - Subsection

Section 2(14) in The Goa, Daman And Diu Land Revenue Code, 1968

(14)"Government lessee" means a person holding land from Government under a lease as provided in section 26;