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[Cites 0, Cited by 0] [Section 8(8)] [Section 8] [Entire Act]

State of Jharkhand - Subsection

Section 8(8)(b) in Jharkhand State Electricity Regulatory Commission (Electricity Supply Code) Regulations, 2015

(b)payment due to the Distribution Licensee for any electric line or electrical plant or electric meter that is to be provided for supplying electricity to person.