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[Cites 0, Cited by 0] [Section 36(23)] [Section 36] [Entire Act]

State of Manipur - Subsection

Section 36(23)(b) in Manipur International University Act, 2018

(b)sanction by re-appropriation an amount not exceeding an amount prescribed by the Governing Board for an unforeseen item not provided for in the budget and report it to the Governing Board at the next meeting;