Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 86] [Entire Act] State of Jharkhand - Subsection Section 86(23) in Jharkhand Juvenile Justice (Care and Protection of Children) Rules, 2017 (23)Provision for each thanna to meet the child immediate expense will also be provided from Juvenile Justice Fund
