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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Tamilnadu - Subsection

Section 25(r) in Tamil Nadu Cooperative Sugar Mills Managerial Common Cadre System Rules, 2018

(r)No member of the common cadre service shall enter into or carry on any credit transactions with the sugar Mills or any other society except as permitted under the Act, Rules or the Bye-laws of the Sugar Mill-concerned where he is working or as per the cadre regulations.