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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Uttar Pradesh - Subsection

Section 3(2) in The U.P. Secondary Education Services Commission (Procedure and Conduct of Business) First Regulations, 1995

(2)The Commission may, for convenient and expeditious transaction of its business, constitute a committee or committees and, authorise any member for execution of any specific work or transaction of any specific business.