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State of Uttar Pradesh - Section

Section 3 in The U.P. Secondary Education Services Commission (Procedure and Conduct of Business) First Regulations, 1995

3. Procedure for allocation of work and constitution of Committee

. - (1) The Commission shall allocate, from time to time, the work amongst its members. The Chairman may, in urgent cases, allocate any work to any member and seek approval of the Commission in its next meeting.
(2)The Commission may, for convenient and expeditious transaction of its business, constitute a committee or committees and, authorise any member for execution of any specific work or transaction of any specific business.
(3)The allocation of work made sub-regulation (1) may be amended, altered or modified as and when deemed necessary.