Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act] State of Odisha - Subsection Section 2(1)(a) in The Orissa Subordinate Staff Selection Commission (Preservation and Destruction of Records) Rules, 1997 (a)"Application Form" means the application submitted by the candidate in response to the advertisement published by the Commission;