Section 2(1) in The Orissa Subordinate Staff Selection Commission (Preservation and Destruction of Records) Rules, 1997
(1)In these rules unless the context otherwise requires-(a)"Application Form" means the application submitted by the candidate in response to the advertisement published by the Commission;(b)"Answer Paper" means the answer scripts and the question-cum-answer scripts used by the candidates in the examination;(c)"Admission Letter" means the letter issued under the authority of the Commission permitting a candidate to appear in the recruitment examination;(d)"Broad sheet" means the statement containing the Bio data and the marks secured in the written examination of any recruitment examination conducted by the Commission;(e)"Commission" means the Orissa Subordinate Staff Selection Commission;(f)"Committee" means a committee constituted under rule 4;(g)"Government" mean the Government of Orissa;(h)"Index Register" means the register of applications containing the bio data, other related data and marks secured by the candidates;(i)"Mark Folios" means the folios containing the marks of the candidates in any particular recruitment examination;(j)"Secretary" means the Secretary-cum-Controller of Examinations of the Commission;(k)"Schedule" means schedule to these rules;(l)"Unused question-cum-answer sheet" means the unused question-cum-answer sheets provided by the Commission for any particular examination;(m)"viva voce test" means the oral interview test conducted by the Commission in any particular recruitment examination;(n)"Year" means the calendar year.
