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[Cites 0, Cited by 0] [Section 34(1)] [Section 34] [Entire Act]

Bombay Presidency - Subsection

Section 34(1)(v) in The Bombay University Act, 1974

(v)one student from each Faculty, who has shown academic merit at the preceding degree examination and is engaged in full time studies in the University, to be appointed as prescribed by the Statutes;