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[Cites 0, Cited by 3] [Section 34] [Entire Act]

Bombay Presidency - Subsection

Section 34(1) in The Bombay University Act, 1974

(1)There shall be a Students' Council, which shall consist of the following members, namely:-
(i)the Vice-Chancellor, ex officio President;
(ii)the Director of Students Welfare, ex officio Treasurer;
(iii)one student from each college and recognised institution, elected by an electoral college consisting of representatives of each class in the College or institution, as the case may be, as prescribed by the Statutes;
(v)one student from each Faculty, who has shown academic merit at the preceding degree examination and is engaged in full time studies in the University, to be appointed as prescribed by the Statutes;
(vi)eight students (two from each of the four activities mentioned below), who have shown outstanding performance in the following activities, namely :-