Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 45] [Entire Act]

State of Himachal Pradesh - Subsection

Section 45(6) in Himachal Pradesh e-Stamping Rules, 2011

(6)The user will do online payment by visa/debit card and provide mandatory details like name of first party, second party, stamp duty paid by & stamp duty amount for generation and printing of e-Stamp certificate on A4 size plain paper.