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State of Himachal Pradesh - Section

Section 45 in Himachal Pradesh e-Stamping Rules, 2011

45. Process for self user registration and self printing of e-Stamp Certificates.

(1)The user will visit at website www.shcilestamp.com and will choose the option online payment.
(2)The first time user will select register now and will create his/her user and password by mentioning mandatory information like Name, Address, email id, Mobile Number etc.
(3)After successful registration an activation link will be sent on the registered email id of the user.
(4)The user will login online module by using his/her self created user id and password.
(5)The user will click on create stamp duty submission and will select Himachal Pradesh from drop down list.
(6)The user will do online payment by visa/debit card and provide mandatory details like name of first party, second party, stamp duty paid by & stamp duty amount for generation and printing of e-Stamp certificate on A4 size plain paper.