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Madhya Pradesh High Court

T.B. Pandey vs The State Of Madhya Pradesh on 17 April, 2018

THE HIGH COURT OF MADHYA PRADESH WP-3343-2017 (T.B. PANDEY Vs THE STATE OF MADHYA PRADESH) 5 Jabalpur, Dated : 17-04-2018 Parties through their counsel. As jointly prayed, list this matter in July, 2018. Interim relief, if any, shall continue till next date of hearing.

sh (SUJOY PAUL) e JUDGE ad Pr a hy YS ad Digitally signed by YOGESH KUMAR SHRIVASTAVA Date: 2018.04.17 17:39:51 +05'30' M of rt ou C h ig H