Himachal Pradesh High Court
Kiran Sharma vs . Dharam Singh And Another A/W Connected ... on 22 June, 2022
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
Kiran Sharma Vs. Dharam Singh and another a/w connected matter Cr. R. No. 167 of 2020 a/w Cr. R. No. 166 of 2020 .
22.06.2022 Present: Ms. Leena Guleria, Advocate, for the petitioner(s) in both the petitions.
Mr. H. S. Rangra, Advocate, for respondent No. 1 in both the petitions.
M/s Dinesh Thakur & Sanjeev Sood, Additional Advocate Generals, with Mr. Amit Kumar Dhumal, Deputy Advocate General & Mr. J.S. Bagga, Assistant Advocate General, for the respondentÂState.
On the request of learned counsel for the petitioners, the cases are ordered to be listed for consideration on 18th July, 2022. It is made clear that the matters will be heard on merit on the next date of hearing.
(Ajay Mohan Goel) Judge June 22, 2022 (bhupender) ::: Downloaded on - 22/06/2022 20:06:16 :::CIS