Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 61] [Entire Act] State of Sikkim - Subsection Section 61(b) in Sikkim Panchayat Act, 1993 (b)exercise such of the powers, perform such of the functions and discharge such of the duties of the Adhyaksha and theAdhyaksha may, from time to time, delegate to him by order in writing.
