Section 13(1) in Indian Institute of Public Health Gandhinagar Act, 2015
(1)The Executive Council shall consist of the following members, namely:-(i)the President,(ii)the Director,(iii)two members of the Governing Council, to be nominated by the Sponsoring Body;(iv)two persons who are not the members of the Governing Council, to be nominated by the Sponsoring Body;(v)two persons from amongst the faculty members of the University, to be nominated by the President;(vi)two experts in public health, to be nominated by the Governing Council.
