Section 13 in Indian Institute of Public Health Gandhinagar Act, 2015
13. Executive Council.
(1)The Executive Council shall consist of the following members, namely:-(i)the President,(ii)the Director,(iii)two members of the Governing Council, to be nominated by the Sponsoring Body;(iv)two persons who are not the members of the Governing Council, to be nominated by the Sponsoring Body;(v)two persons from amongst the faculty members of the University, to be nominated by the President;(vi)two experts in public health, to be nominated by the Governing Council.(2)The Registrar shall be the Member-Secretary of the Executive Council.(3)The President shall be the Chairperson of the Executive Council:Provided that the President may-at his discretion, nominate any of the two members of the Governing Council to be the Chairperson of the Executive Council.(4)The Executive Council shall meet at least three times in a calendar year.(5)Four members shall form a quorum for a meeting of the Executive Council.
