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[Cites 0, Cited by 0] [Section 108ZP] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 108ZP(1) in Jammu and Kashmir Panchayati Raj Rules, 1996

(1)The Election Authority shall forward to the Government the names of the elected members, Chairpersons and Vice Chairpersons of the District Development Councils elected in accordance with the provisions of the Act and these rules.