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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Odisha - Subsection

Section 8(1) in The Orissa Forest Rest House Occupation Rules, 1983

(1)In cases, when accommodation has not been previously reserved under the written orders of the competent authority, preference of occupation will be given to any Forest Officer on duty, than to the senior ranking Gazetted Officers of other Departments travelling on duty and then to other entitled person. All entitled persons shall have preference over members of the general public.