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[Cites 0, Cited by 0] [Section 14(8)] [Section 14] [Entire Act]

State of Punjab - Subsection

Section 14(8)(c) in The Punjab Sugarcane (Regulation of Purchase and Supply) Rules, 1958

(c)send a copy of the names and full particulars about the persons whose names are entered in these lists within 24 hours of their employment to the Inspector within whose jurisdiction such purchasing centre is situated and to the Cane Commissioner.