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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Bihar - Subsection

Section 7(4) in Bihar Dresser Cadre Rules, 2014

(4)Compliance of instructions, issued by the Government, from time to time, with respect to the procedure of appointment, after recommendation of the Commission, shall be compulsory.] ^^2 fcgkj rduhdh deZpkjh p;u vk;ksx ijh{kk lapkyu fu;ekoyh] 2010 ds izko/kkuksa ds vuqlkj b.Vj Lrjh; izfr;ksfxrk ijh{kk ds fy, fjfDr;ksa esa bu vf/k;kfpr fjfDr;ksa dks vk;ksx tksM+sxk vkSj rn~uqlkj bu vf/k;kfpr fjfDr;ksa dks Hkh foKkfir djsxkA ijh{kk ikB~dze ,oa izfdz;k dk vo/kkj.k vk;ksx }kjk fd;k tk;sxkAChapter-3 Probation/Departmental Examination/Confirmation