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State of Bihar - Section

Section 7 in Bihar Dresser Cadre Rules, 2014

7. Procedure of recruitment.

- The appointing authority, after calculating vacancy on the basis of position as on 1st April of the year and getting Roster Clearance, shall send reservation category wise requisition to the Commission, latest by 30th April.**[(2) In accordance with Bihar Technical Staff Selection Commission Examination Conduct Rules, 2010, Commission will add the requisite vacancies in vacancies for Inter Level Competitive Examination and accordingly, the Commission shall advertise the vacancies. Commission Syllabus and procedure of Examination will be determined by the Commission.]
(3)The Commission will prepare merit list on the basis of result of Inter Level Competitive Examination. In course of preparation of merit list, the Commission will comply with the minimum qualifying marks prescribed reservation category wise, by the Government (General Administrative Department) from time to time. Thereafter, the Commission will send recommendation reservation category wise to the Appointing Authority, in conformity with requisition of the vacancies. Before sending the recommendations, antecedents of the recommended candidates, after verification of their certificates, will be verified by the Commission with the help of the Appointing Authority.
(4)Compliance of instructions, issued by the Government, from time to time, with respect to the procedure of appointment, after recommendation of the Commission, shall be compulsory.] ^^2 fcgkj rduhdh deZpkjh p;u vk;ksx ijh{kk lapkyu fu;ekoyh] 2010 ds izko/kkuksa ds vuqlkj b.Vj Lrjh; izfr;ksfxrk ijh{kk ds fy, fjfDr;ksa esa bu vf/k;kfpr fjfDr;ksa dks vk;ksx tksM+sxk vkSj rn~uqlkj bu vf/k;kfpr fjfDr;ksa dks Hkh foKkfir djsxkA ijh{kk ikB~dze ,oa izfdz;k dk vo/kkj.k vk;ksx }kjk fd;k tk;sxkAChapter-3 Probation/Departmental Examination/Confirmation