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[Cites 0, Cited by 0] [Section 27(2)] [Section 27] [Entire Act]

State of Andhra Pradesh - Subsection

Section 27(2)(b) in THE ANDHRA PRADESH FISHERIES UNIVERSITY ACT, 2020

(b)make recommendations to the Board,-
(i)for the institution of the Professorships, Associate Professorships, Assistant Professorships, Teacherships and other Teaching Posts and matters connected therewith;
(ii)regarding the Teaching, Research and Extension programmes of the University;
(iii)to grant of affiliation or recognition or withdrawal of such affiliation or recognition of Fisheries Colleges / Education institutions;