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[Cites 0, Cited by 0] [Section 33(2)] [Section 33] [Entire Act]

State of Mizoram - Subsection

Section 33(2)(b) in The Mizoram Autonomous District Council (Constitution and Conduct of Business of the District Councils) Rules, 1974

(b)that the proposer has ascertained that such member is willing to serve as Chairman if elected.