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Union of India - Section

Section 26 in Jawaharlal Institute of Post-Graduate Medical Education and Research Puducherry, Regulations, 2008

26. Powers and duties of Director.

(1)The Director shall be the Chief Executive Officer of the Institute and shall exercise such powers and discharge such functions as are specified in the Schedule-I annexed to these regulations.
(2)The Director shall be in charge of the administration of the Institute and shall allocate duties to officers and employees of the Institute and exercise such supervision and executive control as are necessary.
(3)For the proper administration of the Institute the Director shall have powers to delegate any of his powers conferred on him under the Act, the rules and these regulations to any officer of the Institute subject to such limitations as may be imposed by the Governing Body.