Section 3 in Haryana Zila Parishad Primary Education Service Rules, 2003
3. Posts in the Service and their scales of pay
(1)The Service shall comprise, the category of posts shown in Appendix A to these rules.(2)Number and nature of posts shall be specified by the Government in Education Department as per the norms laid down in Education Code :Provided that the Government may, from time to time, make addition to or reductions in the category of the Service and the pay scales whether permanently or temporarily.
