Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Haryana - Subsection

Section 3(2) in Haryana Zila Parishad Primary Education Service Rules, 2003

(2)Number and nature of posts shall be specified by the Government in Education Department as per the norms laid down in Education Code :Provided that the Government may, from time to time, make addition to or reductions in the category of the Service and the pay scales whether permanently or temporarily.