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[Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act]

State of Tamilnadu - Subsection

Section 10(1)(c) in Tamil Nadu Agricultural Produce and Livestock Contract Farming and Services (Promotion and Facilitation) Act, 2019

(c)carry out inspection of offices entrusted with the task of contract farming, service contract and such other contracts and also the office of the Dispute Settlement Committee;