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Union of India - Section

Section 13 in V. O. Chidambaranar Port Trust (Licensing of Stevedoring and Shore Handling Agents) Regulations, 2018

13. Performance Norms.

(a)The Productivity norms for the Stevedore and Shore handling agents shall be calculated on the basis of " Berthing Policy for Dry Bulk cargo for Major Ports, 2016" as issued by the Ministry of Shipping.
(b)Performance based penalty and incentives shall be enforced in accordance with the "Berthing Policy for Dry Bulk cargo for Major Ports, 2016" issued by Ministry of Shipping.
(c)The monthly performance summary capturing productivity achieved by the respective agents shall be published on the Port's official website to ensure transparency to the Customers.