Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 13] [Entire Act]

Union of India - Subsection

Section 13(a) in V. O. Chidambaranar Port Trust (Licensing of Stevedoring and Shore Handling Agents) Regulations, 2018

(a)The Productivity norms for the Stevedore and Shore handling agents shall be calculated on the basis of " Berthing Policy for Dry Bulk cargo for Major Ports, 2016" as issued by the Ministry of Shipping.