Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 40] [Entire Act]

State of West Bengal - Subsection

Section 40(a) in The Bidhan Chandra Krishi (Viswavidyalaya) Act, 1974.

(a)laying down the procedure to be observed at their meetings and the number of members required to form the quorum; and