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State of West Bengal - Section

Section 70 in West Bengal Co-operative Societies Rules, 2011

70. Affiliation of Co-operative with the West Bengal State Co-operative Union and District Co-operative Unions.

— (1) The Co-operatives shown in column (1) of Table A below on payment of the affiliation fee specified in column (2) of the Table shall be the members of the state Co-operative union and such membership shall be renewed annually on payment of a renewal fee at the rate specified in column (3) of that Table before the expiry of every Co-operative year.
(2)The Co-operatives shown in column (1) of Table B below on payment of the affiliation fees specified in column (2) of the Table shall be the members of the concerned district Co-operative union and such membership shall be renewed annually on payment of renewal fees at the rate specified in column (3) of that Table before the expiry of every Co-operative year.
(3)Non-compliance of the provisions of sub-rule (1) by any Co-operative mentioned in the Table (A) shall make it liable to penalty of rupees five hundred for the default.
(4)Non-compliance of the provisions of sub-rule (2) by any Co-operative mentioned in the table (B) shall make it liable to a penalty of rupees two hundred.[ xxx ] [[Proviso omitted by Serial No. (15) of the Notification No. 3857-Co-op./H/2R-09/2012, dated 26th December, 2012, w.e.f. 1.2.2013, earlier which was as follows :Provided that notwithstanding anything contained in these rules there shall be no compulsion on contribution to any fund otherwise those required for improving the net worth/own funds of societies under Co-operative Credit structure Entity as per sub-section (9) of section 134C.]]Table AFees to be paid for membership of the State Co-operative Union
Sl.No. Name of co-operative Affiliation Fee (Rs.) Renewal Fee (Rs.)
(1) (2) (3)
(a) An apex co-operative engaged inbusiness 5000 5000
(b) Any other apex co-operative 1000 1000
(c) A central co-operative bank 1000 1000
(d) An urban co-operative bank 1000 1000
(e) An agriculture and rural developmentbank 500 500
(f) A district co-operative union 500 500
(g) An employees credit co operativehaving working capital of Rs. 25 lakhs & above 500 500
(h) A non-agriculture credit co-operativehaving working capital of Rs. 25 lakhs and above 500 500
(i) Any other service co-operative havingworking capital of Rs. 25 lakhs and above 500 500
(j) A co-operative in the State comingunder the purview of the Multi State Co-operative Societies Act,2002 (39 of 2002) 1000 1000
(k) A co-operative society having area ofmembership extending over more than one co-operative range 700 700
Table BFees to be paid for membership of the District Co-operative Union
Sl.No. Name of co-operative Affiliation Fee Rs. Renewal Fee Rs.
  (1) (2) (3)
(a) A Central Co-operative Bank 2000 2000
(b) Any other Central Co-operative 500 500
(c) An agriculture and rural development bank 700 700
(d) A primary marketing co-operative 200 200
(e) A service, employees' credit, handloom, weavers',industrial transport, cold storage and fishermen's co-operative' 100 100
(f) An urban co-operative bank 700 700
(g) A co-operative other than those mentioned at (c) to(f) 50 50