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State of Chattisgarh - Section

Section 10 in Chhattisgarh Agricultural Cattle Preservation Rules, 2014

10. Aid and grant to the institution.

(1)Such institution having more than one hundred acquired, usable, un-usable, disabled, old or diseased Agricultural cattle shall receive aids/grants under various schemes of the State Government/Central Government.
(2)Grants shall be given in accordance with clause (x-ee) of Section 44 of the Chhattisgarh Krishi Upaj Mandi Adhiniyam, 1972 (No. 24 of 1973).