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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Chattisgarh - Subsection

Section 10(1) in Chhattisgarh Agricultural Cattle Preservation Rules, 2014

(1)Such institution having more than one hundred acquired, usable, un-usable, disabled, old or diseased Agricultural cattle shall receive aids/grants under various schemes of the State Government/Central Government.