Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 21B] [Entire Act] State of Uttar Pradesh - Subsection Section 21B(5) in The General Rules (Criminal), 1977 (5)The text documents under sub-rule (2) and scanned documents under sub-rule (3) of Rule 21-B shall be merged as a single PDF file and bookmarked.
