Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 29] [Entire Act] State of Tamilnadu - Subsection Section 29(4) in The Tamil Nadu Agricultural Labourers-Farmers (Social Security and Welfare) Scheme, 2006 (4)The Collector/ Chairman shall send the minutes of the meeting of the Committee to the Member-Secretary after the conduct of the meeting.
