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State of Tamilnadu - Section

Section 29 in The Tamil Nadu Agricultural Labourers-Farmers (Social Security and Welfare) Scheme, 2006

29. District Level Committee.

(1)In every district (except Chennai), a committee headed by the District Collector comprising of other official members as detailed below shall be formed:-
(1) The Collector Chairman
(2) The District Revenue Officer/ Additional Collector Member
(3) The Project Officer, District Rural Development Agency Member
(4) The Joint Director, Collegiate Education Member
(5) The Deputy Director of Health Services Member
(6) The Principals of concerned Industrial Training institutes Member
(7) The Chief Educational Officer Member
(8) The District Educational Officers Member
(9) The Special Deputy Collector (Social Security Scheme) Member-Convener
(2)The District Committee shall have its meeting once in a month and review the progress for the effective implementation of the Scheme
(3)The Special Deputy Collector (Social Security Scheme) of the Collector-ate shall be the convener of the Committee.
(4)The Collector/ Chairman shall send the minutes of the meeting of the Committee to the Member-Secretary after the conduct of the meeting.